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Kerala High Court

Sreekandan B vs District Single Window Clearance Board on 21 June, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
     FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946
                       WP(C) NO. 40293 OF 2023
PETITIONERS:

    1     SREEKANDAN B,
          AGED 63 YEARS
          PROPRIETOR, M/S AVANI INDUSTRIES,
          NOOLIYAM, VELARADA P.O,
          THIRUVANANTHAPURAM, PIN - 695505

    2     REV. C.I. DAVID,
          AGED 51 YEARS
          JOY BHAVAN, KURUSADIMUKKU,
          VELLARADA P.O,
          THIRUVANANTHAPURAM, PIN - 695505

    3     M.S. SHERIN,
          AGED 52 YEARS
          JOY BHAVAN, KURUSADIMUKKU,
          VELLARADA P.O,
          THIRUVANANTHAPURAM, PIN - 695505

          BY ADVS.
          ENOCH DAVID SIMON JOEL
          S.SREEDEV
          RONY JOSE
          LEO LUKOSE
          KAROL MATHEWS SEBASTIAN ALENCHERRY
          DERICK MATHAI SAJI
          KARAN SCARIA ABRAHAM



RESPONDENTS:

    1     DISTRICT SINGLE WINDOW CLEARANCE BOARD,
          DISTRICT INDUSTRIES CENTRE,
          PALAYAM, THIRUVANANTHAPURAM
          REPRESENTED BY ITS CONVENER, PIN - 695033

    2     VELLARADA GRAMA PANCHAYAT,
          PANACHUMOODU P.O, THIRUVANANTHAPURAM
                                    -2-

WP(C)No.40293 of 2023


            REPRESENTED BY ITS SECRETARY, PIN - 695505

     3      SECRETARY,
            VELLARADA GRAMA PANCHAYAT,
            PANACHUMOODU P.O,
            THIRUVANANTHAPURAM, PIN - 695505

*ADDL.R4 MADHUSOODHANAN NAIR.S,
         AGED 57 YEARS, S/O. SADHANANDHAN,
         IRAMATHU HOUSE, NELLISERI, VELLARADA P.O,
         THIRUVANANTHAPURAM, PIN - 695505

*ADDL.R5 ASHOKAN,
         AGED 58 YEARS, LAKSHMI BHAVAN, NELLISERI,
         VELLARADA P.O, THIRUVANANTHAPURAM, PIN -
         695505

            (ARE IMPLEADED AS PER ORDER DATED 22-01-24 IN
            IA 1/23 IN WPC)

            BY ADV M.R.SARIN

            SRI.J.S.AJITH KUMAR, SC

            SRI.RIYAL DEVASSY, GP




         THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON   21.06.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                                          -3-

WP(C)No.40293 of 2023


                         MOHAMMED NIAS C.P., J.
                   -----------------------------------------------


                        WP(C) No.40293 of 2023
                    ---------------------------------------------

                  Dated this the 21st day of June, 2024

                                  JUDGMENT

Learned counsel appearing for the petitioners submits that the matter has become infructuous. Accordingly, the writ petition is closed as infructuous.

Sd/-

MOHAMMED NIAS C.P. JUDGE dlk/21.06.2024 -4- WP(C)No.40293 of 2023 APPENDIX OF WP(C) 40293/2023 PETITIONERS EXHIBITS EXHIBIT P1 TRUE COPY OF THE CONSENT TO ESTABLISH DATED 26.07.2021 ISSUED BY THE POLLUTION CONTROL BOARD VALID TILL 30.06.2026.

EXHIBIT P2 TRUE COPY OF THE ACKNOWLEDGEMENT CERTIFICATE DATED 17.08.2021 ISSUED BY THE DISTRICT INDUSTRIES CENTRE, THIRUVANANTHAPURAM.

EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 31.08.2021 WITH NO. A3/4338/2021 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 25.01.2022 IN WP(C) NO. 17844/2021 ON THE FILES OF THIS HON'BLE COURT.

EXHIBIT P5 TRUE COPY OF THE PERMISSION DATED 14.02.2022 BEARING NO. A4-671/2022 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE CONSENT TO OPERATE DATED 02.08.2022 ISSUED BY THE POLLUTION CONTROL BOARD VALID UP TO 31.05.2027.

EXHIBIT P7 TRUE COPY OF THE ORDER DATED 12.08.2022 BEARING NO. A3.671/22 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P8 TRUE COPY OF THE ORDER DATED 19.08.2022 BEARING NO. A4-671/2022 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P9 TRUE COPY OF THE JUDGMENT DATED 20.10.2022 IN W.P.(C) NO. 26353/2022 ON THE FILES OF THIS HON'BLE COURT.

-5- WP(C)No.40293 of 2023

EXHIBIT P10 TRUE COPY OF THE ORDER DATED 12.12.2022 BEARING NO. SC4-9317/2022 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P11 TRUE COPY OF THE APPLICATION DATED 06.10.2022 SUBMITTED BY PETITIONERS 2 AND 3 BEFORE THE 3RD RESPONDENT.

EXHIBIT P12 TRUE COPY OF THE NOTICE DATED 21.10.2022 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P13 TRUE COPY OF THE LETTER DATED 02.02.2023 BEARING NO. A3/671/2022 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER.

EXHIBIT P14 TRUE COPY OF THE INTERIM ORDER DATED 16.02.2023 IN WP(C) NO. 5258/2023 ON THE FILES OF THIS HON'BLE COURT.

EXHIBIT P15 TRUE COPY OF THE LETTER DATED 03.04.2023 BEARING FILE NO. FIREHQ/726/2023-F2 ISSUED BY THE DIRECTOR GENERAL OF FIRE & RESCUE SERVICES.

EXHIBIT P16 TRUE COPY OF THE LETTER DATED 14.06.2023 ALONG WITH THE SELF- DECLARATION FORM SUBMITTED BY PETITIONERS BEFORE THE 3RD RESPONDENT.

EXHIBIT P17 TRUE COPY OF THE JUDGMENT DATED 23.06.2023 IN WP(C) NO. 20016/2023 ON THE FILES OF THIS HON'BLE COURT.

EXHIBIT P18 TRUE COPY OF THE LETTER DATED 30.06.2023 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P19 TRUE COPY OF THE INTERIM ORDER DATED 02.08.2023 IN WP(C) NO. 24116/2023 ON THE FILES OF THIS HON'BLE COURT.

EXHIBIT P20 TRUE COPY OF THE APPLICATION DATED -6- WP(C)No.40293 of 2023 17.08.2021 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P21 TRUE COPY OF THE CERTIFICATE OF DEEMED LICENSE DATED 07.09.2023 ISSUED BY THE 1ST RESPONDENT TO THE 1ST PETITIONER.

EXHIBIT P22 TRUE COPY OF THE ORDER DATED 29.11.2023 BEARING NO.

400258/RPDC17/GPO/2023/11819(1) ISSUED BY THE 3RD RESPONDENT.