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State of Haryana - Section

Section 108 in The Haryana Canal and Drainage Rules, 1976

108. Notice of hearing. [Section 65(2)(f)].

- Notice of the date and place fixed for the hearing of the appeal shall be given to the applicant in such manner as the court may direct and to every other party to the case whose, interest is opposed to that of the appellant in the manner hereinafter appearing.