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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa District Planning Committees Rules, 2000

(2)On or before the date appointed under clause (b) of rule 4, a candidate shall, either in person or by his proposer, deliver to the returning officer during the time and at the place specified for the purpose nomination paper duly completed and signed by the candidate and by another member as a proper;Provided that no nomination paper shall be delivered to the Returning Officer on a day which is a public holiday.