Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act] State of Uttar Pradesh - Subsection Section 97(2)(h) in The U.P. Water Supply and Sewerage Act, 1975 (h)the procedure for carrying out the functions of the Nigam or a Jal Sansthan under this Act;