Section 56(1)(b) in The Arunachal Pradesh Co-operative Societies Rules, 1984

[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 56(1)(b) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(b)he is, in the opinion of the Registrar, persistently and deliberately committing breach of the co-operative discipline with reference to linking up of credit with co-operative marketing or co-operative processing; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Arunachal Pradesh - Subsection

Section 56(1)(b) in The Arunachal Pradesh Co-operative Societies Rules, 1984