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Gujarat High Court

Wind World India Ltd. Through ... vs State Of Gujarat on 8 June, 2023

Author: Samir J. Dave

Bench: Samir J. Dave

    R/SCR.A/5438/2022                         ORDER DATED: 08/06/2023




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/SPECIAL CRIMINAL APPLICATION NO. 5438 of 2022
                             With
    CRIMINAL MISC.APPLICATION (FOR DIRECTION) NO. 1 of 2022
                              In
        R/SPECIAL CRIMINAL APPLICATION NO. 5438 of 2022
==========================================================
  WIND WORLD INDIA LTD. THROUGH IMTIAZKHAN SHAMSHERKHAN
                           Versus
                     STATE OF GUJARAT
==========================================================
Appearance:
MS MEGHA JANI(1028) for the Applicant(s) No. 1
for the Respondent(s) No. 2,3,4
MS DIVYANGNA JHALA APP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                         Date : 08/06/2023

                          ORAL ORDER

Learned advocate for the applicants seeks permission to withdraw the application. Permission as prayed for is granted. The application stands disposed of as withdrawn. Consequently, the interim application also stands disposed of.

(SAMIR J. DAVE,J) PRAVIN KARUNAN Page 1 of 1 Downloaded on : Thu Jun 08 20:44:32 IST 2023