Gujarat High Court
Wind World India Ltd. Through ... vs State Of Gujarat on 8 June, 2023
Author: Samir J. Dave
Bench: Samir J. Dave
R/SCR.A/5438/2022 ORDER DATED: 08/06/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION NO. 5438 of 2022
With
CRIMINAL MISC.APPLICATION (FOR DIRECTION) NO. 1 of 2022
In
R/SPECIAL CRIMINAL APPLICATION NO. 5438 of 2022
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WIND WORLD INDIA LTD. THROUGH IMTIAZKHAN SHAMSHERKHAN
Versus
STATE OF GUJARAT
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Appearance:
MS MEGHA JANI(1028) for the Applicant(s) No. 1
for the Respondent(s) No. 2,3,4
MS DIVYANGNA JHALA APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE
Date : 08/06/2023
ORAL ORDER
Learned advocate for the applicants seeks permission to withdraw the application. Permission as prayed for is granted. The application stands disposed of as withdrawn. Consequently, the interim application also stands disposed of.
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