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Himachal Pradesh High Court

H.P. Housing & Urban Development ... vs . Pushpa Devi & Ors on 31 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

H.P. Housing & Urban Development Authority Vs. Pushpa Devi & ors .

CWP No. 2157 of 2023 31.5.2023 Present: Mr. Susheel Gautam, Advocate, for the petitioner.

Petitioner to justify the maintainability of the petition, by the next date of hearing. List on 21.6.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge May 31, 2023 (kalpana) ::: Downloaded on - 01/06/2023 20:32:07 :::CIS