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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(c) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(c)An affidavit with regard to legal ownership and peaceful possession of the land and such other particulars as the Authority may determine.