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Union of India - Section

Section 5 in The Supplementary Nutrition (under the Integrated Child Development Services Scheme) Rules, 2017

5. Supplementary Nutrition under ICDS

- The Supplementary Nutrition under the Anganwadi Services (Integrated Child Development Services) for different categories of beneficiaries shall be as under:-
S. No. Categories Type of meal or food as per the nutritionalstandards specified in Schedule II of the Act
(1) (2) (3)
1. Children(Between 6 to 36 months) Take home ration as per Anganwadi Services (Integrated ChildDevelopment Services) guidelines in conformity with theprovisions of the Act.
2. Malnourished children(Between 6 to 36 months) The same type of take home ration as above with foodsupplement of 800 calories and 20-25 grams of protein.
3. Children(Between 3 to 6 years) Morning snacks and hot cooked meal as per Anganwadi Services(Integrated Child Development Services) norms.
4. Malnourished children(Between 3 to 6 years) Additional 300 calories of energy and 8-10 grams of protein inaddition to the meal or food provided to children between threeto six years.
5. Pregnant women and lactating or nursing mothers Take home ration as per Anganwadi Services (Integrated ChildDevelopment Services) guidelines in conformity with theprovisions of the Act.
Note. - Early initiation and exclusive breast feeding shall be promoted for children up to the age of six months. Adequate age-appropriate complementary feeding (cereal based) shall be ensured for children from six months to twelve months of age and balanced food shall be provided from twelve months to twenty-four months along with continued breast feeding.