Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Section 45I] [Entire Act] Union of India - Subsection Section 45I(c) in The Reserve Bank of India Act, 1934 (c)any financial institution specified in or under section 6A of the Industrial Development Bank of India Act, 1964 (18 of 1964), or