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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Chattisgarh - Subsection

Section 56(1)(b) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(b)without written permission of the Gram Panchayat or contrary to the conditions mentioned in such permission by putting up any verandah, balcony, room or other structure so as to project over any public street or upon any drain in such street; or