Bombay High Court
Mrs. Sweta Milind Hoble Nee Sweta ... vs Mr. Milind Anil Hoble on 3 April, 2019
Author: Sandeep K. Shinde
Bench: Sandeep K. Shinde
Prodn-508-MCA-265-
2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MIS. CIVIL APPLICATION NO.265 OF 2018
Mrs. Sweta Milind Hoble
Nee Sweta Somnath Shirodkar ... Applicant
Vs
Mr. Milind Anil Hoble ... Respondent
WITH
MIS. CIVIL APPLICATION (ST) NO.32454 OF 2018
Mr. Milind Anil Hoble ....Applicant.
Vs.
Mrs. Sweta Milind Hoble
Nee Sweta Somnath Shirodkar ... Respondent
...
Mr. Manoj Pandit with Ms. Shraddha Bane for the Applicant and Respondent in MCA (ST) No.32454 of 2018.
None for the Respondents.
CORAM : SANDEEP K. SHINDE J.
DATE : 3rd APRIL, 2019 P.C. :
Not on board. Taken on Board.
Precipe is filed for 'Speaking to the Minutes' of the Shivgan 1/2 ::: Uploaded on - 04/04/2019 ::: Downloaded on - 05/04/2019 01:36:10 ::: Prodn-508-MCA-265- 2018.odt th Judgment dated 29 March, 2019.
2 Accordingly, 'January, 2018' in the second last line of paragraph 8 should be read and substituted as 'May, 2018'.
3 Original Judgment shall, accordingly, stand corrected.
4 Precipe stands disposed of accordingly.
(SANDEEP K. SHINDE, J.) Shivgan 2/2 ::: Uploaded on - 04/04/2019 ::: Downloaded on - 05/04/2019 01:36:10 :::