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Bombay High Court

Mrs. Sweta Milind Hoble Nee Sweta ... vs Mr. Milind Anil Hoble on 3 April, 2019

Author: Sandeep K. Shinde

Bench: Sandeep K. Shinde

                                                            Prodn-508-MCA-265-
                                2018.odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

          MIS. CIVIL APPLICATION NO.265 OF 2018

Mrs. Sweta Milind Hoble
Nee Sweta Somnath Shirodkar                                    ... Applicant
      Vs
Mr. Milind Anil Hoble                                          ... Respondent


                             WITH
          MIS. CIVIL APPLICATION (ST) NO.32454 OF 2018


Mr. Milind Anil Hoble                                          ....Applicant.
      Vs.
Mrs. Sweta Milind Hoble
Nee Sweta Somnath Shirodkar                                    ... Respondent

                                           ...

Mr. Manoj Pandit with Ms. Shraddha Bane for the Applicant and Respondent in MCA (ST) No.32454 of 2018.

None for the Respondents.

CORAM : SANDEEP K. SHINDE J.

DATE : 3rd APRIL, 2019 P.C. :

Not on board. Taken on Board.
Precipe is filed for 'Speaking to the Minutes' of the Shivgan 1/2 ::: Uploaded on - 04/04/2019 ::: Downloaded on - 05/04/2019 01:36:10 ::: Prodn-508-MCA-265- 2018.odt th Judgment dated 29 March, 2019.

2 Accordingly, 'January, 2018' in the second last line of paragraph 8 should be read and substituted as 'May, 2018'.

3 Original Judgment shall, accordingly, stand corrected.

4 Precipe stands disposed of accordingly.

(SANDEEP K. SHINDE, J.) Shivgan 2/2 ::: Uploaded on - 04/04/2019 ::: Downloaded on - 05/04/2019 01:36:10 :::