Karnataka High Court
Dr Siddahartha Chatterjee vs Rajiv Gandhi University Of Health ... on 6 August, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 6th DAY OF AUGUST 2012
BEFORE
THE HON'BLE MR.JUSTICE RAM MOHAN REDDY
WRIT PETITION NO.1490 OF 2010 (EDN-EX)
BETWEEN
DR SIDDAHARTHA CHATTERJEE
AGED ABOUT 24 YEARS,
S/O DR. GAUTAM CHATTERJEE,
AJ INSTITUTE OF DENTAL SCIENCES
NH-17, KUNTIKANA
MANGALORE
... PETITIONER
(By Sri. AJOY KUMAR PATIL, ADV.)
AND
1. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
4TH "T" BLOCK, JAYANAGAR,
BANGALORE
REPRESENTED BY ITS REGISTRAR
2. THE REGISTRAR (EVALUATION)
RAJIV GANDHI UNIVERSITY OF HEALTH
SCIENCES, 4TH "T" BLOCK,
JAYANAGAR, BANGALORE
3. THE STATE OF KARNATAKA
REP BY ITS SECRETARY TO THE GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT
(MEDICAL EDUCATION), VIKASA SOUDHA,
DR.B.R. AMBEDKAR VEEDHI,
BANGALORE
2
4. THE DENTAL COUNCIL OF INDIA
AIWAN-E-GALIB MARG,
KOTLA ROAD, NEW DELHI
REPRESENTED BY ITS SECRETARY
5. AJ INSTITUTE OF DENTAL SCIENCES
NH - 17 KUNTIKANA,
MANGALORE
REPRESENTED BY ITS PRINCIPAL
... RESPONDENTS
(By Sri. N K RAMESH, ADV. FOR R1 & R2
SRI.N.B.VISWANATH, AGA FOR R3;
SRI.G.S.BHAT, ADV. FOR R4 & SRI.MOHAN BHAT, ADV. FOR R5)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO ISSUE INTERNSHIP COMPLETION
CERTIFICATE TO THE PETITIONER SO AS TO ENABLE HIM TO
COMMENCE POST GRADUATE COURSE FROM MAY 2010
THIS WRIT PETITION IS COMING ON FOR ORDERS THIS
DAY, THE COURT MADE THE FOLLOWING: :
ORDER
Sri.N.K.Ramesh, learned counsel for respondents No.1 and 2 submits that the prayer in the writ petition is rendered infructuous by passage of time.
Recording the submission, the petition is accordingly dismissed.
Sd/-
JUDGE ln