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[Cites 0, Cited by 0] [Section 3] [Entire Act]

British India - Subsection

Section 3(3) in The Northern India Canal And Drainage Act, 1873

(3)" drainage- work" includes escape-channels from a canal, dams, weirs, embankments, sluices, groins and other works for the protection of lands from flood or from erosion, formed or maintained by the State Government under the provisions of Part VII of this Act, but does not include works for the removal of sewage from towns;