Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 51 in Nagaland Excise Rules 51. Definitions of blending, etc. (1)Blending, compounding and reducing are defined in Rule 19 of these rules.(2)Bottling or to bottle is defined in Section 2 (2) of the Act.
