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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Bihar Private Educational Institution (Taking Over) Act, 1987

(1)As from the date of the notified order, all the staff employed in the Institution shall cease to be the employee of the institution:Provided that they shall continue to serve the institution on an ad hoc basis till a decision under sub-sections (3) and (4) is taken by the State Government.