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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(8) in The Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001

(8)A floor wash point shall be provided in a slaughter house for intermittent cleaning and a hand-wash basin and knife steriliser shall also be provided for the sticker to sterilise knife and wash his hands periodically.