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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(6)(i) in Rajasthan Highways Act, 1995

(i)the day on which the notification is published in the Official Gazette under sub-section (2) of section 6 proposing to fix such highway boundary. building line or control line :and