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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(i) in The Jammu and Kashmir Development Act, 1970

(i)no such entry shall be made except between the hours of sunrise and sunset without giving reasonable notice to the occupier, or if there no occupier, to the owner of the land or building;