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[Cites 0, Cited by 0] [Section 340(2)] [Section 340] [Entire Act]

State of Nagaland - Subsection

Section 340(2)(b) in Nagaland Municipal Act, 2001

(b)Educational buildings, that is to say, any, buildings used for school, college or day-care purposes involving assembly for instruction, education or recreation incidental to educational buildings;