Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 5 in The U.P. Warehouse Act, 1958 5. Modifications of the conditions of the licence. - The State Government may, by notification in the official Gazette, add to or alter the conditions under which a licence is granted to warehouseman under Section 4.
