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[Cites 0, Cited by 0] [Section 47(5)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(5)(b) in The Coal Mines Regulations, 2017

(b)ensure that the ventilation is effective in his district, and when brattices or air pipes or ducts are required to be used for the ventilation of the working places, he shall see that they are kept sufficiently advanced so that an adequate amount of air reaches every such working place;