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[Cites 0, Cited by 0] [Section 17A(5)] [Section 17A] [Entire Act]

State of Rajasthan - Subsection

Section 17A(5)(xi) in Rajasthan Minor Mineral Concession Rules, 2017

(xi)a copy of revenue details of the applied area with khasra naksha trace, khasra or araji number, jamabandi and extent of the area of the khasra or aaraji falling in the applied area along with superimposed map.