Section 116C(7) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
(7)This item of business shall not be included in the List of Business for the day and be taken up normally after question and before the List of Business is entered upon or at such other time as the Speaker thinks fit.][116D Special mention. [Inserted vide O.G.E. No. 573 dated 6.4.2005.]
