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[Cites 0, Cited by 0] [Section 229(2)] [Section 229] [Entire Act]

State of Uttar Pradesh - Subsection

Section 229(2)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)whether the drain is constructed under a street or under land reserved by or under the provision of this Act or any other law for the time being in force for a street;