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State of Uttarakhand - Section

Section 7 in Uttarakhand Scheduled Castes Sub-Plan and Tribal Sub-Plan (Planning, Allocation and Utilization) Act, 2013

7. Obligation to cover Scheduled Castes/ Scheduled Tribes in general schemes.

- The departments shall ensure coverage of Scheduled Castes/Scheduled Tribes in the ongoing general schemes consistent with their eligibility for the same.