Delhi High Court - Orders
Mr Ishan Singh vs Spaze Towers Private Limited on 11 March, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 26/2023 & EX.APPL.(OS) 120/2023
MR ISHAN SINGH ..... Decree Holder
Through: Mr Shaunak Kashyap, Adv.
versus
SPAZE TOWERS PRIVATE LIMITED ..... Judgement Debtor
Through: Mr Anirudh Bakhru, Mr Shadman
Ahmed Siddiqui, Ms Nikita Jain, Ms
Vijaylakshmi Rathi and Ms Umang
Tyagi, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.03.2024
List on 22.05.2024.
JASMEET SINGH, J
MARCH 11, 2024
sr
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