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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(3) in Rajasthan Co-operative Societies Rules, 2003

(3)[All fees payable to the Government under this rule] [Substituted 'All fees payable under this rule' by Notification No. G.S.R. 53, dated 10.7.2017.] shall be recoverable in the manner specified in section 102 of the Act.