Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(g) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951 (g)[, (h), (i) & (j) ***] [(g), (h), (i) & (j) deleted, vide Government notification dated 04.08.82]
