Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 193] [Entire Act] Union of India - Subsection Section 193(2) in The Navy (Pay And Allowances) Regulations, 1966 (2)The categories of personnel eligible for the medals, the qualifications and conditions governing the awards are laid down in the relevant regulations for the Navy.
