Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 51 in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

51. Execution of contracts etc.-

Every contract or assurance of property on behalf of the Corporation shall be writing and executed by such authority or officer in such manner as may be provided by regulations.