Telangana High Court
The Society Of Trustees Of Indigenous ... vs Bro. Y. John Subba Reddy on 31 March, 2021
Author: Challa Kodanda Ram
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
Tr.C.M.P. No. 21 of 2021
O R D E R:
Learned Counsel for the petitioner seeks permission of this Court to withdraw the Tr.C.M.P. Learned counsel appearing for the respective respondents have no objection for the same.
Permission is accorded and the Tr.C.M.P. is dismissed as withdrawn.
Consequently, miscellaneous applications, if any shall stand closed. No costs.
________________________ CHALLA KODANDA RAM, J Dt:31.03.2021 kdl