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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(r) in Vinayaka Missions Sikkim University Act, 2008

(r)to do all such other acts or things whether incidental to the powers aforesaid or not, as may be necessary to further the objects of the University ;