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[Cites 0, Cited by 2] [Section 15T(1)] [Section 15T] [Entire Act]

Union of India - Subsection

Section 15T(1)(a) in The Securities and Exchange Board of India Act, 1992

(a)by an order of the Board made, on and after the commencement of the Securities Laws (Second Amendment) Act, 1999, under this Act, or the rules or regulations made thereunder; or