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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(1)(iv) in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005

(iv)any other authority specified in this behalf by the Government by a general or special order, and within such time as may be prescribed in such general or special order,