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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(a) in Uttar Pradesh Education Service Selection Commission Act, 2019

(a)the Chairperson shall be a person who,-
(i)is or has been a member of Indian Administrative Service who has held the post of Principal Secretary or equivalent thereto in the State Government: or
(ii)is or has been a Vice-Chancellor of any University established by law; or
(iii)is or has been a Professor of any University established by law for at least ten years and have at least three years of administrative experience;