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[Cites 0, Cited by 0] [Section 7H] [Entire Act]

Union of India - Subsection

Section 7H(1) in Employees Provident Funds Miscellaneous Provisions Act, 1952

(1)The Central Government shall determine the nature and categories of the officers and other employees required to assist a Tribunal in the discharge of its functions and provide the Tribunal with such officers and other employees as it may think fit.