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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(s) in The Ammonium Nitrate Rules, 2012

(s)"stevedore" includes any person or agency or firm which undertakes loading and unloading of bulk Ammonium Nitrate from the ship, its transport to the transit store for its bagging;