Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(1)(d) in Bihar Excise Act, 1915

(d)any excisable article (other than tan) manufactured under any licence granted in respect of clause (a) of Section 13, or