Himachal Pradesh High Court
Smt. Shanto Devi vs . Yash Pal on 25 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Smt. Shanto Devi vs. Yash Pal FAO(HMA) No. 281 of 2018 .
25.03.2022 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the appellant.
Mr. Vijay Chaudhary, Advocate, for the respondent.
CMP No. 2347 of 2022 & FAO(HMA) No. 281 of 2018 For the reasons stated in the application, the same is allowed. Application stands disposed of.
List this matter for final hearing in the month of July, 2022.
In the meantime, arrears, if any, on account of maintenance pendente lite/ expenses of litigation, be deposited in the Registry of this Court.
(Sandeep Sharma) Judge 25th March, 2022 (reena) ::: Downloaded on - 28/03/2022 20:11:36 :::CIS