Orissa High Court
Pretest Prabhudhan (Dead) & vs Rourkela Parish Council on 18 March, 2026
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No. 613 of 2003
Pretest Prabhudhan (dead) & .... Appellants
Others
Mr. R.K.Mohanty,
Sr.Advocate
-Versus -
Rourkela Parish Council, Church .... Respondents
of North India and others Mr. S.Mohanty, Advocate for R 16 17 & 20.
CORAM:
JUSTICE SASHIKANTA MISHRA ORDER_ 18.03.2026 Order No. 1. This matter is taken up through hybrid mode.
24.
2. List this matter on 30th March, 2026.
(Sashikanta Mishra) Judge A.K. Rana Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: P.A. Reason: Authentication Page 1 of 1 Location: OHC Date: 19-Mar-2026 10:55:29