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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(g) in Abhilashi University (Establishment And Regulation) Act, 2014

(g)for the payment of fellowships, freeships, scholarships, assistant ships and other awards to students belonging to economically weaker sections of the society or research associates or trainees, as the case may be, or to any student otherwise eligible for such awards under the statutes, ordinances, regulations or rules made under this Act;