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[Cites 0, Cited by 0] [Section 115V] [Entire Act]

State of Goa - Subsection

Section 115V(b) in The Goa Panchayat Raj Act, 1994

(b)discharge all duties imposed and exercise all the powers conferred on him by or under this Act or perform such functions entrusted to him, by the Government from time to time;