Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(1)(h) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(h)If he has committed breach of the Act or the rule or by laws made thereunder more than once and has been convicted under this Act by a competent court; or