Section 12A(3)(h) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

[Cites 0, Cited by 0] [Section 12A(3)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(3)(h) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(h)"Depth (Ds)" is the moulded depth, in metres, measured at mid-length to the upper deck at side and for the purpose of the application, "upper deck" means the highest deck to which the watertight transverse bulkheads except aft peak bulkheads extend,

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 12A(3)(h) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010