Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 8 in The Orissa Air (Prevention and Control of Pollution) Rules, 1983 8. Form of notice under Sub-section (3) of Section 26. - A notice under Sub-section (3) of Section 26 shall be given in Form III.Chapter - VIII
