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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(b) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(b)Interface meters shall be draw-out type modular unit(s) and have feature of automatic CT short circuiting so that meter can be taken out for testing without shut down requirements. Check and Standby meters shall also meet this requirement.