Calcutta High Court (Appellete Side)
Ram Chandra Samanta vs The Union Of India And Others on 2 July, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Sl. 25. 02.07.2013
.
S.G. W.P. No. 7786 (W) of 1998 with CPAN 406 of 1999 Ram Chandra Samanta
-versus-
The Union of India and others Since none appears in support of the contempt application, CPAN 406 of 1999 is dismissed for default.
It is recorded that WP No. 7786 (W) of 1998 stands disposed of by an order of July 29, 1998.
There will be no order as to costs.
(Sanjib Banerjee, J.)