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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3) in The Punjab Prevention of Beggary Rules, 1975

(3)a report from the Superintendent recommending the transfer in the interest of maintaining discipline or for other reasons :Provided that the Chief Inspector shall not direct the transfer of any person to a Certified Institution which is not maintained by the State Government, in contravention of the terms of any agreement entered into by the State Government with such Institution.