Himachal Pradesh High Court
M/S Carlsberg India Pvt. Ltd vs . State Of H.P. on 3 March, 2022
Bench: Sabina, Satyen Vaidya
M/s Carlsberg India Pvt. Ltd vs. State of H.P. & others .
CWP No. 3675 of 2021 a/w CWP No. 124 of 2009 CWP No. 3675 of 2021 3.3.2022 Present: Mr. Neeraj Gupta, Sr. Advocate with Mr. Janesh Gupta, Advocate, for the petitioner.
Mr. Navlesh Verma, Advocate, for respondents No. 1 to 3.
r to CWP No. 124 of 2009 Mr. Neeraj Gupta, Sr. Advocate with Mr. Janesh Gupta, Advocate, for the petitioner.
Ms. Sana, Advocate, for respondents No. 1and 2.
Respondents No. 3 to 6 ex-parte.
Ms. Meera Devi, Advocate, for respondent No.7.
CWP No. 3675 of 2021Service upon respondent No.4 is complete through publication. None has appeared on its behalf.
Learned counsel for respondents No. 1 and 2 submits that reply has been filed but the same is lying in the office with some objections and needful would be done forthwith.
List again on 26.5.2022.
(Sabina) Judge (Satyen Vaidya) Judge 3rd March, 2022 (kck) ::: Downloaded on - 03/03/2022 20:12:51 :::CIS